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The Kohinoor Saw Mill Co. Ltd., ... vs The State Of Madras on 30 July, 1956
Kohinoor Saw Mill Co. vs State Of Madras By Secretary, ... on 30 July, 1956

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[Section 25A(1)] [Section 25A] [Complete Act]
Central Government Act
Section 25A(1)(a) in The Industrial Disputes Act, 1947
(a) to industrial establishments in which less than fifty workmen on an average per working day have been employed in the preceding calendar month; or