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foreign exchange management act
foreigners act
foreign exchange management act 1999
foreign exchange management act doctypes:laws
foreigners act doctypes: laws
exchange management act, 1999
[
Section 2(1)
] [
Section 2
] [
Complete Act
]
Central Government Act
Section 2(1)(f) in The Foreign Exchange Management Act, 1999
(f) " Chairperson" means the Chairperson of the Appellate Tribunal;