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factories act 1948
factories act
factories act doctypes:laws
section 7(a)
factories act 1948 doctypes:laws
[
Section 7(1)
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Section 7
] [
Complete Act
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Central Government Act
Section 7(1)(e) in The Factories Act, 1948
(e) 3[ the total rated horse power installed or to be installed in the factory, which shall not include the rated horse power of any separate stand- by plant;]