(2) In the Indian Tariff Act, 1934 (32 of 1934 ).
(a) for section 2, the following section shall be substituted, namely:-" 2. Duties specified in the Schedules to be levied. The rates at which duties of customs shall be levied under the Customs Act, 1962 , are specified in the First and Second Schedules.";
(b) sections 5 and 6 shall stand repealed.