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Godfrey Phillips India Ltd vs Ajay Kumar on 1 April, 2008
Geeta Jethani And Ors. vs Airport Authority Of India And ... on 5 August, 2004
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consumer under the consumer protection act 1986
[
Section 5
] [
Complete Act
]
Central Government Act
Section 5(1) in The Consumer Protection Act, 1986
(1) The Central Council shall meet as and when necessary, but 3[ at least one meeting] of the Council shall be held every year.