Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 2 docs
Godfrey Phillips India Ltd vs Ajay Kumar on 1 April, 2008
Geeta Jethani And Ors. vs Airport Authority Of India And ... on 5 August, 2004

User Queries
[Section 5] [Complete Act]
Central Government Act
Section 5(1) in The Consumer Protection Act, 1986
(1) The Central Council shall meet as and when necessary, but 3[ at least one meeting] of the Council shall be held every year.