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Citedby 5 docs
Gammon India Ltd vs Sankaranarayana Construction ... on 11 December, 2009
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[
Section 27
] [
Complete Act
]
Central Government Act
Section 27(1) in The Arbitration And Conciliation Act, 1996
(1) The arbitral tribunal, or a party with the approval of the arbitral tribunal, may apply to the Court for assistance in taking evidence.