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insurance act 1938
insurance act
insurance act 1938 doctypes:laws
sec. 4
[
Section 3(4)
] [
Section 3
] [
Complete Act
]
Central Government Act
Section 3(4)(aa) in The Insurance Act, 1938
(aa) 4[ if the insurer fails, at any time, to comply with the provisions of section 64VA as to the excess of the value of his assets over the amount of his liabilities, or]