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factories act 1948
factories act
factories act doctypes:laws
factories act 1948 doctypes:laws
[
Section 41A(1)(i)
] [
Section 41A(1)
] [
Section 41A
] [
Complete Act
]
Central Government Act
Section 41A(1)(i)(ii) in The Factories Act, 1948
(ii) a representative of the local authority within whose jurisdiction the factory is to be established, and