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Citedby 24 docs - [
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Ramanlal Nagardas And Ors. vs M.S. Palnitkar And Anr. on 8 November, 1960
Baban Shankar Walzade vs The State Of Maharashtra on 5 December, 2006
Chinta Lingam & Ors vs Government Of India & Ors on 30 November, 1970
Bijaya Kumar Agarwala Etc vs State Of Orissa on 1 August, 1996
Khalimulla Khan vs State Of Karnataka on 22 April, 1985
User Queries
essential commodity act
essential commodities act 1955
essential commodities
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Section 3(2)
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Section 3
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Complete Act
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Central Government Act
Section 3(2)(d) in The Essential Commodities Act, 1955
(d) for regulating by licences, permits or otherwise the storage, transport, distribution, disposal, acquisition, use or consumption of, any essential commodity;