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Citedby 23 docs - [View All]
Shri Pranab Biswas vs Smt. Mrinmayee Dassi And Anr. on 18 December, 1975
Smt. Manju vs Prem Kumar on 13 January, 1982
Smt. Santoshi Devi @ Madhuri Devi vs Sri Sadanand Das Goswami on 19 February, 2004
Rangaswamy And Ors. vs Smt. Nagamma on 2 March, 1972
Provat Kumar Chatterjee vs Sm. Gita Chatterjee on 17 March, 1994

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[Section 12(1)] [Section 12] [Complete Act]
Central Government Act
Section 12(1)(d) in The Hindu Marriage Act, 1955
(d) that the respondent was at the time of the marriage pregnant by some person other than the petitioner.