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Citedby 2 docs
Kabushiki Kaisha Toshiba vs Tosiba Appliances Co. on 12 January, 2005
Syed Ghaziuddin S/O Late Sri Syed ... vs Pepsico Inc, Represented In India ... on 11 March, 2005
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trade marks act
trade mark
trade mark act 1999
section 9
"the trade marks act,1999"
marks
[
Section 9(2)
] [
Section 9
] [
Complete Act
]
Central Government Act
Section 9(2)(a) in The Trade Marks Act, 1999
(a) it is of such nature as to deceive the public or cause confusion;