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incometax act 1995
[
Section 115A(b)(C)(d)(5)
] [
Section 115A(b)(C)(d)
] [
Section 115A(b)(C)
] [
Section 115A(b)
] [
Section 115A
] [
Complete Act
]
Central Government Act
Section 115A(b)(C)(d)(5)(b) in The Income- Tax Act, 1995
(b) the tax deductible at source under the provisions of Chapter XVII- B has been deducted from such income.]