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[Section 21(2)] [Section 21] [Complete Act]
Central Government Act
Section 21(2)(i) in The Motor Vehicles Act, 1939
(i) the control of schools or establishments for the instruction of drivers of motor vehicles, 2[ (including the registration of such schools or establishments) and the acceptance of driving certificates issued by such schools or establishments as qualifying the holder for exemption from Part I of the test specified in the Third Schedule;