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Citedby 1 docs
Indian Oil Corporation Ltd. vs Joint Chief Labour Commissioner ... on 15 September, 1989
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industrial employment (standing orders) act, 1946
standing orders act
standing orders
employment standing order act
industrial employment act 1946
employment standing order act, 1946
standing order act 1946
[
Section 1
] [
Complete Act
]
Central Government Act
Section 1(2) in The Industrial Employment (Standing Orders) Act, 1946,
(2) It extends to the whole of India 2[