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Citedby 4 docs
Sm. Dhiraj Bala Karia vs Jethia Estate Pvt. Ltd. on 22 July, 1982
Smt. Amala Das & Ors. vs United Progressive Company Ltd. & ... on 29 June, 1999
P.C. Varghese vs Devaki Amma Balambika Devi & Ors on 7 October, 2005
Sudhir Kumar Verma vs Sri Ashok Kumar Sah And Anr. on 28 January, 2001
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specific relief act
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section 22 title:indian partnership act doctypes: tribunals,others,laws
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Section 22
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Central Government Act
Section 22(1)(a) in The Specific Relief Act, 1963
(a) possession, or partition and separate possession, of the property, in addition to such performance; or