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Commissioner Of Income-Tax, ... vs Kaira District Co-Operative Milk ... on 24 March, 1978

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[Section 43] [Complete Act]
Central Government Act
Section 43(6) in The Co- Operative Societies Act, 1912
(6) 1[ Every rule made by the State Government under this Act shall be laid, as soon as may be after it is made, before the State Legislature.] MISCELLANEOUS