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Citedby 3 docs
M/S.Variety Dry Fruit Stores, ... vs M/S.Variety Agencies, on 5 March, 2010
M/S.Variety Dry Fruit Stores, ... vs M/S.Variety Agencies, on 5 March, 2010
Kondiba Vithoba Shinde vs Dagdu Rama Khendke on 30 March, 1949

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[Section 23] [Complete Act]
Central Government Act
Section 23(2) in The Specific Relief Act, 1963
(2) When enforcing specific performance under this section, the court shall not also decree payment of the sum so named in the contract.