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Citedby 24 docs - [View All]
Lataben Yogendrakumar Goswami vs Yogendrakumar Shankargir ... on 20 January, 1995
V. Krishnaveni vs V. Narasingha Rao And Anr. on 3 August, 1984
Bhanwar Lal vs Smt. Kamla Devi on 21 January, 1983
Kishan Lal vs Longa Bai on 21 February, 1989
Smt. Saroj Rani vs Sudarshan Kumar Chadha on 8 August, 1984

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[Complete Act]
Central Government Act
Section 28A in The Hindu Marriage Act, 1955
28A. Enforcement of decrees and orders. All decrees and orders made by the court in any proceeding under this Act shall be enforced in the like manner as the decrees and orders of the court made in the exercise of its original civil jurisdiction for the time being are enforced.] SAVINGS AND REPEALS