Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
factories act 1948
factories act
factories act doctypes:laws
factories act 1948 doctypes:laws
[
Section 37(1)
] [
Section 37
] [
Complete Act
]
Central Government Act
Section 37(1)(b) in The Factories Act, 1948
(b) removal or prevention of the accumulation of such dust, gas, fume or vapour;