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Citedby 1 docs
C vs H on 19 March, 2013
National Thermal Power ... vs Singer Company And Ors on 7 May, 1992
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arbitration 1940
[
Section 1
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Complete Act
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Central Government Act
Section 1(2) in The Arbitration Act, 1940 1
(2) It extends to the whole of India 3[ except the State of Jammu and Kashmir].