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Citedby 6 docs - [
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The Associated Cement Company Ltd vs Shri P. D. Vyas And Others on 11 February, 1960
Gabriel Employees Union vs Gabriel India Limited And Ors. on 22 June, 2007
Ghatge Patil Kamgar Karmachari ... vs State Of Maharashtra And Another on 9 October, 1996
Srivastava (S.P.) And Anr. vs Banaras Electric Light And Power ... on 25 January, 1968
M/S. Abl Ltd., Durgapur, Burdwan vs Radha Gobinda Ghatak & Ors. on 13 April, 1999
User Queries
industrial employment (standing orders) act, 1946
standing orders act
standing orders
employment standing order act
industrial employment act 1946
employment standing order act, 1946
standing order act 1946
[
Section 15(2)
] [
Section 15
] [
Complete Act
]
Central Government Act
Section 15(2)(b) in The Industrial Employment (Standing Orders) Act, 1946,
(b) set out model standing orders for the purposes of this Act;