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Citedby 14 docs - [View All]
Jangbir vs Mahavir Prasad Gupta on 22 September, 1976
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Ashwinkumar Manilal Shah vs Chhotabhai Jethabhai Patel on 8 September, 2000
B.P. Sharma vs Union Of India on 6 April, 1995
Jerry Alex Braganza Alias ... vs Rajeshree Alias Rayeshri Ramdas ... on 10 July, 2003

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[Section 1] [Complete Act]
Central Government Act
Section 1(2) in The Code Of Civil Procedure (Amendment) Act, 1956
(2) It shall come into force on such 1[ date as the Central Government may, by notification in the Official Gazette, appoint.