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Citedby 1 docs
Raghavan Radhakrishnan vs Sathyabhama Jayakumari And Anr. on 11 April, 1985
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marriage act
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section 18
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marriage with a foreign
[
Section 18(2)
] [
Section 18
] [
Complete Act
]
Central Government Act
Section 18(2)(a) in The Foreign Marriage Act, 1969
(a) the respondent is residing at the time of the presentation of the petition; or