Mobile View
Main Search Forums Advanced Search Disclaimer
Loading...
User Queries
[Section 28B] [Complete Act]
Central Government Act
Section 28B(1) in The Insurance Act, 1938
(1) Every insurer carrying on general insurance business, shall, every year, within thirty- one days from the beginning of the year, submit to the Controller a return in the prescribed form showing as at the 31st day of December of the preceding year the investments made out of his assets referred to in section 27B, and every such return shall be certified by a principal officer of the insurer.