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Citedby 2 docs
Kamal Kishor Khullar vs Iind Addl. Civil Judge (J.D.) And ... on 5 January, 2007
Kohinoor Hosiery Mills And Anr. vs New Bank Of India And Ors. on 27 July, 1993
The Tinplate Company Of India Ltd vs Owners And Parties Interested In ... on 3 August, 2012
Pramila Das vs Smt.Jugmaprava Mohanty And ... on 7 September, 2012
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limitation act
the limitation act 1963
limitation
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"limitation act"
limitation act of 1963, doctypes: laws
"limitation act"
[
Section 3(2)(b)
] [
Section 3(2)
] [
Section 3
] [
Complete Act
]
Central Government Act
Section 3(2)(b)(ii) in The Limitation Act, 1963
(ii) in the case of a counter claim, on the date on which the counter claim is made in court;