Section 2(e) in The Copyright Act, 1957

Mobile View

Main Search Forums Advanced Search Disclaimer

Citedby 4 docs

The Tata Oil Mills Co. Ltd. vs Hansa Chemical Pharmacy on 24 November, 1978

Ahmed G. H. Ariff vs Commissioner Of Wealth-Tax, ... on 4 December, 1964

Hawkins Cookers Ltd. vs Magicook Appliances Co. on 13 September, 2002

Hindustan Penciles Ltd. vs Dharam Pal Jain And Sons on 29 May, 2003

Loading...

User Queries

the copyright act 1957

copyright act doctypes:laws

[Section 2] [Complete Act]

Central Government Act

Section 2(e) in The Copyright Act, 1957

(e) " calendar year" means the year commencing on the 1st day of January;