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Citedby 40 docs - [View All]
K.I. Pavunny vs Assistant Collector (Head ... on 3 February, 1997
Corporation Bank vs Mohandas Baliga on 6 November, 1992
Citibank N.A. vs Juggilal Kamlapat Jute Mills Co. ... on 17 May, 1982
State (Collector Central Excise) vs Tapan Kumar Shome on 19 June, 1984
State (Collector Of Central ... vs Tapan Kumar Shome on 19 June, 1984

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[Complete Act]
Central Government Act
Section 135 in The Indian Evidence Act, 1872
135. Order of production and examination of witnesses.- The order in which witnesses are produced and examined shall be regulated by the law and practice for the time being relating to civil and criminal procedure respectively, and, in the absence of any such law, by the discretion of the Court.