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Citedby 23 docs - [
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Vasantrao Annasaheb Ubale And ... vs State Of Maharashtra And Ors. on 12 February, 2001
Bhandara District Central ... vs State Of Maharashtra And Ors. on 14 November, 2005
Shriram Ganpatrao Yawale vs Resident Deputy Collector And ... on 20 December, 2006
Writ Petition No.2681 Of 20 vs Through Its Chairman Shri Praful ... on 29 June, 2011
Writ Petition No.2681 Of 20 vs Through Its Chairman Shri Praful ... on 29 June, 2011
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co operative societies act
co-operative societies
section 27
co-operative societies doctypes: laws
[
Section 27
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Complete Act
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Central Government Act
Section 27(3) in The Co- Operative Societies Act, 1912
(3) any endorsement upon or transfer of any debenture issued by any such society.