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prevention of food adulteration act
section 17
food adulteration act
food adulteration
prevention food adulteration
prevention of food adulteration act, 1954
food
sec. 4
prevention of adulteration act
[
Section 17(4)
] [
Section 17
] [
Complete Act
]
Central Government Act
Section 17(4)(a) in The Prevention Of Food Adulteration Act, 1954
(a) " company" means any body corporate and includes a firm or other association of individuals;