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Citedby 26 docs - [View All]
Zandala Seva Sahakari Mandali ... vs B. Narsinhaman And Ors. on 21 June, 1982
Kalubhai Ranabhai Akabari vs State Of Gujarat And 4 Ors. on 16 July, 2007
Atmarambhai Maganlal Patel vs State Of Gujarat on 11 October, 2001
Atmarambhai Maganlal Patel And ... vs State Of Gujarat And Ors. on 11 October, 2001
Rameshbhai Dalsangbhai And Ors. ... vs The Director, Agriculture Market ... on 18 March, 1996

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[Section 11] [Complete Act]
Central Government Act
Section 11(1) in The Co- Operative Societies Act, 1912
(1) No amendment of the by- laws of a registered society shall be valid until the same has been registered under this Act, for which purpose a copy of the amendment shall be forwarded to the Registrar.