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Citedby 8 docs - [View All]
Lalitkishore Omprakash Arya vs State Of Gujarat And Anr. on 14 December, 2005
Yashwant Venilal Sanghvi vs Sahdevsinh Dilubha Zala on 16 August, 2004
Ajit D. Padiwal vs State Of Gujarat And 2 on 15 September, 2004
Varvabhai Nathabhai Rabari And ... vs State Of Gujarat And Ors. on 28 January, 2002
Bharat Dolatram Bhujwani vs State Of Gujarat And Anr. on 12 September, 2005

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Gujarat High Court
Narayandas vs State on 19 January, 2010
Author: Jayant Patel,&Nbsp;

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SCA/13960/2008 1/ 1 ORDER

IN

THE HIGH COURT OF GUJARAT AT AHMEDABAD

SPECIAL CIVIL APPLICATION No. 13960 of 2008

=========================================================

NARAYANDAS SIRUMAL MAKHIJANI - Petitioner(s)

Versus

STATE

OF GUJARAT & 3 - Respondent(s)

========================================================= Appearance : MR

NIRAV C THAKKAR for Petitioner(s) : 1, GOVERNMENT PLEADER for Respondent(s) : 1,

NOTICE SERVED BY DS for Respondent(s) : 1, 3, MR MEHUL H RATHOD for Respondent(s) : 2, DS AFF.NOT FILED (N) for Respondent(s) : 4,

=========================================================

CORAM

:

HONOURABLE MR.JUSTICE JAYANT PATEL

Date

: 19/01/2010

ORAL

ORDER

The

petitioner shall carry out the amendment as per the order passed by this Court today in Civil Application No.13151/09. Notice to the newly added party returnable on 05.02.2010.

(JAYANT PATEL, J.)

*bjoy

   

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