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SCA/13960/2008 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 13960 of 2008
=========================================================
NARAYANDAS SIRUMAL MAKHIJANI - Petitioner(s)
Versus
STATE
OF GUJARAT & 3 - Respondent(s)
========================================================= Appearance : MR
NIRAV C THAKKAR for Petitioner(s) : 1, GOVERNMENT PLEADER for Respondent(s) : 1,
NOTICE SERVED BY DS for Respondent(s) : 1, 3, MR MEHUL H RATHOD for Respondent(s) : 2, DS AFF.NOT FILED (N) for Respondent(s) : 4,
=========================================================
CORAM
:
HONOURABLE MR.JUSTICE JAYANT PATEL
Date
: 19/01/2010
ORAL
ORDER
The
petitioner shall carry out the amendment as per the order passed by this Court today in Civil Application No.13151/09. Notice to the newly added party returnable on 05.02.2010.
(JAYANT PATEL, J.)
*bjoy
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