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prevention of food adulteration act
section 17
food adulteration act
food adulteration
prevention food adulteration
prevention of food adulteration act, 1954
food
prevention of adulteration act
[
Section 17(3)
] [
Section 17
] [
Complete Act
]
Central Government Act
Section 17(3)(i) in The Prevention Of Food Adulteration Act, 1954
(i) further notice cancelling such nomination is received from the company by the Local (Health) Authority; or