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[Section 2(1)(r)(1)(x)] [Section 2(1)(r)(1)] [Section 2(1)(r)] [Section 2(1)] [Section 2] [Complete Act]
Central Government Act
Section 2(1)(r)(1)(x)(b) in The Consumer Protection Act, 1986
(b) expressed on anything attached to, inserted in, or accompanying, an article offered or displayed for sale, or on anything on which the article is mounted for display or sale; or