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Citedby 27 docs - [View All]
Ram Prosad Ramnarain vs Bejoy Kumar Sadhukhan on 9 April, 1965
Govinda Padayachi vs Uthandi Padayachi on 5 October, 1993
The Special Tahsildar (L.A.), ... vs M.G. Sampathkumar And Anr. on 20 December, 1993
Kulandaisami And Another vs Lourdusami on 1 February, 1999
M/S. Disha Constructions & Ors. vs State Of Goa & Anr. on 9 December, 2011

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[Section 2] [Complete Act]
Central Government Act
Section 2(j) in The Limitation Act, 1963
(j) " period of limitation" means the period of limitation prescribed for any suit, appeal or application by the Schedule, and" prescribed period" means the period of limitation computed in accordance with the provisions of this Act;