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Citedby 1 docs
J.R. Parashar, Advocate And Ors. ... vs Bar Council Of India on 9 July, 2002
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advocate act
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sec 49 (1) of advocates act
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Section 49(1)
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Central Government Act
Section 49(1)(gg) in The Advocates Act, 1961
(gg) 1[ the form of dresses or robes to be worn by advocates, having regard to the climatic conditions, appearing before any court or tribunal;]