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J.R. Parashar, Advocate And Ors. ... vs Bar Council Of India on 9 July, 2002

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[Section 49(1)] [Section 49] [Complete Act]
Central Government Act
Section 49(1)(gg) in The Advocates Act, 1961
(gg) 1[ the form of dresses or robes to be worn by advocates, having regard to the climatic conditions, appearing before any court or tribunal;]