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Citedby 2 docs
Mohammad Husain Ansari vs The Benaras State Carpet Weavers' ... on 14 April, 1959
Goa State Co-Operative Bank Ltd. ... vs State Of Goa And Others on 13 December, 1988
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co operative societies act
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[
Section 42(2)
] [
Section 42
] [
Complete Act
]
Central Government Act
Section 42(2)(d) in The Co- Operative Societies Act, 1912
(d) to determine by what persons and in what proportions the costs of the liquidation are to be borne; and