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Citedby 1 docs
Shaw Wallace And Co. Ltd. And Anr. vs State Of West Bengal And Ors. on 9 January, 2004
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specific relief act
specific relief
specific relief act 1963
specific relief act doctypes:laws
section 6
any other relief
[
Section 6(2)
] [
Section 6
] [
Complete Act
]
Central Government Act
Section 6(2)(b) in The Specific Relief Act, 1963
(b) against the Government.