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the antiquities and art treasures act 1972
antiquities
antiquities and art treasure act
art 141: binding nature of supreme court
[
Section 8(1)
] [
Section 8
] [
Complete Act
]
Central Government Act
Section 8(1)(c) in The Antiquities And Art Treasures Act, 1972
(c) the number of persons already engaged in the business of selling, or offering for sale of, antiquities in the said village, town or city; and