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32\
the antiquities and art treasures act 1972
section 32(1)
antiquities
antiquities and art treasure act
art 141: binding nature of supreme court
[
Section 32
] [
Complete Act
]
Central Government Act
Section 32(1) in The Antiquities And Art Treasures Act, 1972
(1) The Antiquities (Export Control) Act, 1947 (31 of 1947 .) is hereby repealed.