Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 13 docs - [
View All
]
Tata Iron And Steel Company Ltd. vs The State Of Bihar And Ors. on 11 January, 1985
Mahindra And Mahindra Ltd. vs Cce [Alongwith Appeal No. ... on 18 November, 2005
The Oriental Construction Co. vs Commissioner Of Cen. Excise on 7 March, 2006
State Of Gujarat vs Natverlal D. Shah on 7 February, 1975
Gujarat State Civil Supplies ... vs Regional P.F. Commissioner & Ors. on 29 January, 1999
Loading...
User Queries
factories act 1948
factories act
factories act doctypes:laws
factories act 1948 doctypes:laws
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(c) in The Factories Act, 1948
(c) " child" means a person who has not completed his fifteenth year of age;