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Citedby 7 docs - [View All]
Aparna Basumallik vs Bar Council Of India And Ors. on 14 September, 1982
Gopal Krishan Chatrath vs Bar Council Of India Through Its ... on 29 September, 2000
B.Balakrishna Pillai vs The Bar Council Of India on 10 January, 2011
K.Sakthi Rani vs The Secretary on 16 April, 2010
Baldev Raj Sharma vs Bar Council Of India & Ors on 1 May, 1989

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[Section 49(1)] [Section 49] [Complete Act]
Central Government Act
Section 49(1)(d) in The Advocates Act, 1961
(d) the standards of legal education to be observed by Universities in India and the inspection of Universities for that purpose;
1. S. 49 re- numbered as sub- section (1) of that section by Act 60 of 1973, s. 38 (w. e. f. 31- 1- 1974 ). 2. Subs. by Act 21 of 1964, s. 20, for cl. (a). 3. Subs. by Act 60 of 1973, s. 38, for cl. (af) (w. e. f. 31- 1- 1974 ).