(d) the standards of legal education to be observed by Universities in India and the inspection of Universities for that purpose;
1. S. 49 re- numbered as sub- section (1) of that section by Act 60 of 1973, s. 38 (w. e. f. 31- 1- 1974 ). 2. Subs. by Act 21 of 1964, s. 20, for cl. (a). 3. Subs. by Act 60 of 1973, s. 38, for cl. (af) (w. e. f. 31- 1- 1974 ).