Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
specific relief act
specific relief
specific relief act 1963
specific relief act doctypes:laws
any other relief
section 28(3) of specific relief act
[
Section 28(3)
] [
Section 28
] [
Complete Act
]
Central Government Act
Section 28(3)(a) in The Specific Relief Act, 1963
(a) the execution of a proper conveyance or lease by the vendor or lessor;