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Citedby 9 docs - [View All]
Deepak Kumar Chouksey vs Superintendent, on 8 May, 2012
Inventa Fischer Gmbh And Co. vs Polygenta Technologies Ltd. on 23 April, 2004
Sreekumar vs Prema on 19 February, 1976
Satya Prakash vs Smt. Premlata on 14 September, 1995
Joyce Sumathi vs Robert Dickson Brodie on 17 February, 1982

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[Complete Act]
Central Government Act
Section 7 in The Foreign Marriage Act, 1969
7. Publication of notice.- Where a notice under section 5 is given to the Marriage Officer, he shall cause it to, be published-
(a) in his own office, by affixing a copy thereof to a conspicuous place, and
(b) in India and in the country or countries in which the parties are ordinarily resident, in the prescribed manner.