M/S. Pollen Dealcom Pvt. Ltd. & ... vs Chambal Fertilisers & Chemicals ... on 23 December, 2009

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   APOT No. 454 of 2009

                            GA No.3154 of 2009

                            CS No. 332 of 2009

                     IN THE HIGH COURT AT CALCUTTA  Civil Appellate Jurisdiction
ORIGINAL SIDE

  M/S. POLLEN DEALCOM PVT. LTD. & ANR. Appellants  Versus

   CHAMBAL FERTILISERS & CHEMICALS LTD. & ORS. Respondents   For Appellants :
Mr. Abhrajit Mitra, Advocate  For Respondents : Mr. Utpal Bose, Mr. Ratnanko
Banerji,

                     Mr. D.N. Sharma and

                     Ms. Debosmita Nandy, Advocates  BEFORE:

   The Hon'ble JUSTICE BHASKAR BHATTACHARYA, ACTING CHIEF JUSTICE  The Hon'ble
JUSTICE PRASENJIT MANDAL  Date : 23rd December, 2009.

 The Court : After hearing the learned Counsel for the  parties, we stay the
operation of the order impugned till 12th  January, 2010 or till the disposal of
the application, whichever  is earlier, on condition that the condition imposed
by the Learned  Single Judge in the first order dated 16th November, 2009 should
be  complied with by the appellants.  Let the matter appear on 11th January,
2010. 2

 Urgent xerox certified copy of this order, if applied for, be  supplied to the
parties on the reopening day subject to compliance  with all requisite
formalities.     (BHASKAR BHATTACHARYA, ACJ.)     (PRASENJIT MANDAL, J.)

   SN.

Asst.Registrar(CR)