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sale of goods act
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"sale of goods act"
sale of goods 1930
"sale of goods act"
[
Section 66(1)
] [
Section 66
] [
Complete Act
]
Central Government Act
Section 66(1)(a) in The Sale Of Goods Act, 1930
(a) any right, title, interest, obligation or liability already acquired, accrued or incurred before the commencement of this Act, or