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sale of goods act
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"sale of goods act"
sale of goods 1930
"sale of goods act"
[
Section 66(1)
] [
Section 66
] [
Complete Act
]
Central Government Act
Section 66(1)(b) in The Sale Of Goods Act, 1930
(b) any legal proceedings or remedy in respect of any such right, title, interest, obligation or liability, or