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Citedby 13 docs - [
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Commissioner Of Income-Tax vs Akbarali Jummabhai on 3 August, 1992
R.L. Narang And M.L. Narang vs Commissioner Of Income-Tax on 21 November, 2000
Shree Maheshwari Industries, ... vs Department Of Income Tax on 25 March, 2011
Maheshwari Industries, Mathura vs Assessee on 25 March, 2011
Maheshwari Industries, Mathura vs Assessee on 25 March, 2011
User Queries
incometax act 1995
142
[
Section 142(1)
] [
Section 142
] [
Complete Act
]
Central Government Act
Section 142(1)(ii) in The Income- Tax Act, 1995
(ii) 5[ ] to produce or cause to be produced, such accounts or documents as the 6[ Assessing] Officer may require, or