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Abdul Latif Nomani vs Commissioner Gorakhpur And Ors. on 5 December, 1966

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[Section 113] [Complete Act]
Central Government Act
Section 113(1) in The Manipur Municipalities Act, 1994.
(1) The Nagar Panchayat or as the case may be, the Council may. by public notice prohibit or regulate the driving, riding or leading of animals or vehicles of any particular kind along any public road or part of any such road.