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Citedby 3 docs
Rupendra Kashyap vs Jiwan Publishing House on 1 July, 1996
Super Cassettes Industries Ltd vs Hamar Television Network Pvt. ...
Super Cassettes Industries Ltd vs Hamar Television Network Pvt. ...
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copyright
copyright act
the copyright act 1957
copyright act doctypes:laws
52
section 52
[
Section 52(1)(a)
] [
Section 52(1)
] [
Section 52
] [
Complete Act
]
Central Government Act
Section 52(1)(a)(i) in The Copyright Act, 1957
(i) research or private study;