Mobile View
Main Search Forums Advanced Search Disclaimer
User Queries
[Section 28(2)] [Section 28] [Complete Act]
Central Government Act
Section 28(2)(d) in The Foreign Exchange Management Act, 1999
(d) subject to the provisions of sections 123 and 124 of the Indian Evidence Act, 1872 (1 of 1872 ), requisitioning any public record or document or copy of such record or document from any office;